Section 11(7) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004
(7)If the committee constituted under sub-section (6) fails to submit the panel within the period specified therein the Kuladhipati may appoint any person he deems fit, to be Kulpati, after consultation with the State Government.
