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[Cites 0, Cited by 1] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(2) in Punjab Regional and Town Planning and Development Act, 1995

(2)Any person associated with it by the Authority under sub-section (1), for any purpose shall have a right to take part in the discussions of the Authority relevant to that purpose but shall not have a right to vote at the meeting.