Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 194B] [Entire Act] Union of India - Subsection Section 194B(2) in The Indian Post Office Rules, 1933 (2)whoever contravenes the provisions of sub-rule (1) or any term or condition of a license issued there under shall be punishable with fine which may extend to fifty rupees.
