Delhi High Court - Orders
Habibpur Pharmacy Institute vs Pharmacy Council Of India on 3 June, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~89
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9380/2022
HABIBPUR PHARMACY INSTITUTE ..... Petitioner
Through: Mr. Mayank Manish and Mr. Ravi
Kant, Advocates.
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
Through: Mr. Kirtiman Singh, Ms. Manmeet
Kaur Sareen and Mr. Waize Ali Noor,
Advocates for R-PCI.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 03.06.2022
1. It is already 4:10 PM. Considering the position of the board, it is not possible to take up this matter today.
2. Re-notify on 6th July, 2022.
SANJEEV NARULA, J JUNE 3, 2022 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:04.06.2022 16:26:21