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Delhi High Court - Orders

Habibpur Pharmacy Institute vs Pharmacy Council Of India on 3 June, 2022

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~89
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 9380/2022
                                 HABIBPUR PHARMACY INSTITUTE                           ..... Petitioner
                                                    Through:       Mr. Mayank Manish and Mr. Ravi
                                                                   Kant, Advocates.

                                                    versus

                                 PHARMACY COUNCIL OF INDIA                           ..... Respondent
                                                    Through:       Mr. Kirtiman Singh, Ms. Manmeet
                                                                   Kaur Sareen and Mr. Waize Ali Noor,
                                                                   Advocates for R-PCI.

                                 CORAM:
                                 HON'BLE MR. JUSTICE SANJEEV NARULA
                                                  ORDER

% 03.06.2022

1. It is already 4:10 PM. Considering the position of the board, it is not possible to take up this matter today.

2. Re-notify on 6th July, 2022.

SANJEEV NARULA, J JUNE 3, 2022 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:04.06.2022 16:26:21