Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Jharkhand High Court

State Of Jharkhand Through The vs Smt.Meera Das Gupta on 12 October, 2011

Author: Prakash Tatia

Bench: Chief Justice, Jaya Roy

                   IN THE HIGH COURT OF JHARKHAND, RANCHI
                               L.P.A No. 572 OF 2009
                                       ------

        CORAM                       HON'BLE THE CHIEF JUSTICE
                                  HON'BLE MRS.JUSTICE JAYA ROY


         Order No. 17                                           Dated 12th October, 2011


On 16.08.2011, it was ordered that the matter be listed for admission. The office has also made a report that the matter is required to be listed for admission. However, the matter has been listed under wrong category of "for orders".

Put-up for admission after 'Dipawali' holidays.

(Prakash Tatia.,C.J.) (Jaya Roy, J.) dey/sudhir