Jharkhand High Court
State Of Jharkhand Through The vs Smt.Meera Das Gupta on 12 October, 2011
Author: Prakash Tatia
Bench: Chief Justice, Jaya Roy
IN THE HIGH COURT OF JHARKHAND, RANCHI
L.P.A No. 572 OF 2009
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CORAM HON'BLE THE CHIEF JUSTICE
HON'BLE MRS.JUSTICE JAYA ROY
Order No. 17 Dated 12th October, 2011
On 16.08.2011, it was ordered that the matter be listed for admission. The office has also made a report that the matter is required to be listed for admission. However, the matter has been listed under wrong category of "for orders".
Put-up for admission after 'Dipawali' holidays.
(Prakash Tatia.,C.J.) (Jaya Roy, J.) dey/sudhir