Bombay High Court
Madhavrao S/O. Sonbaji Lingade vs The State Of Maharashtra And Others on 4 September, 2018
Author: Vibha Kankanwadi
Bench: T. V. Nalawade, Vibha Kankanwadi
1 905 appln.1347.18.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
BENCH AT AURANGABAD.
905 CRIMINAL APPLICATION NO. 1347 OF 2018
MADHAVRAO S/O. SONBAJI LINGADE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Applicant : M. Rekha M. Mohale (Choudhari).
APP for Respondent No.1/State: Mrs. P. V. Diggikar.
Advocate for Respondent No.3 : Mr. V. V. Bhavthankar.
...
CORAM : T. V. NALAWADE &
SMT. VIBHA KANKANWADI, JJ.
DATE : 04th September, 2018.
P.C.:
. Report is awaited.
2 Mr. V. V. Bhavthankar, learned counsel submits that he is filing
appearance for Respondent No.3.
3 Stand over to 21st September, 2018, in urgent category.
[ SMT. VIBHA KANKANWADI, J. ] [ T. V. NALAWADE, J. ] ndm ::: Uploaded on - 06/09/2018 ::: Downloaded on - 07/09/2018 01:25:59 :::