Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 58 in The Orissa Municipal Employees' Pension Rules, 1989 58. The provisions in this Chapter regulate the fixation of pay of pensioners who have retired from the Council and have been re-employed in the Council.
