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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Haryana - Subsection

Section 31(3) in Haryana Co-operative Societies Rules, 1989

(3)[ The Registrar shall submit the annual review of the Apex Society with remarks, if any, to the Government.] [Added by Haryana Notification No. GSR 64/HA. 22/84/95S.131/95 dated 17.8.1995.]