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[Cites 0, Cited by 0] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(4) in The Oil Mines Regulations, 2017

(4)For the production installation other than those specified under sub-regulation (3) the manager of the mine shall take decision for provision of fixed gas detection system based on assessment of risk due to gas leakage and he shall maintain a record of every such decision along with sufficient justification.