Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 82 in Rajasthan State Dental Council Rules, 2008 82. Primary units of appropriation. - The primary units of appropriation shall be pay of officers, pay of establishment, allowances and honoraria, contingencies etc.
