Bombay High Court
M/S. G. Shoe Export vs Assistant Commissioner Of Income Tax - ... on 16 April, 2019
Bench: Akil Kureshi, Sarang V. Kotwal
11. os itxa 432-17.doc
R.M. AMBERKAR
(Private Secretary)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
O.O.C.J.
INCOME TAX APPEAL NO. 432 OF 2017
M/s. G. Shoe Export .. Appellant
Versus
Asst. Commissioner of Income Tax -25(1) & Anr. .. Respondents
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Ms. Neha Paranjpe i/by Jitendra Singh for the Appellant
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CORAM : AKIL KURESHI &
SARANG V. KOTWAL, JJ.
DATE : APRIL 16, 2019.
P.C.:
1. Learned counsel for the appellant sought permission to withdraw the appeal. Permission granted. The appeal is disposed of as withdrawn.
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