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Chattisgarh High Court

M/S Parle Agro Private Limited vs State Of Chhattisgarh on 28 July, 2022

             HIGH COURT OF CHHATTISGARH, BILASPUR
                               Order Sheet
                           WPT No. 20 of 2021
       M/s Parle Agro Private Limited Versus State Of Chhattisgarh




28/07/2022

Mr. H.C. Dharmadhikari, Advocate with Mr. Ashish Surana & Ms. Lalita S. Phadke, Advocates for the petitioner.

Mr. Amrito Das, Additional A.G. for the State.

As prayed by learned counsel for the petitioner, list this case on 26th August, 2022 along with WPT No.188 of 2022.

Interim relief granted earlier to continue till the next date of hearing.

Sd/-

Narendra Kumar Vyas Judge Akhilesh