Delhi High Court - Orders
Mukesh Kumar Mittal vs Vimlesh Gupta on 28 November, 2022
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 562/2019 CM APPL. 42667/2019, CM APPL.20303/2022,
CM APPL 39158/2022
MUKESH KUMAR MITTAL ..... Petitioner
Through: None.
versus
VIMLESH GUPTA ..... Respondent
Through: Mr. Nakul Gupta, Advocate.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 28.11.2022 Learned counsel for the respondent-landlord states that the petitioner- tenant was last represented in the present proceedings on 4th March 2020. He states thereafter the matter has been listed on at least 4 occasions in 2022, however, none has appeared on behalf of the petitioner tenant.
The present petition is accordingly, dismissed for non-prosecution. Interim orders, if any, stand vacated. The interim applications, if any, stands disposed of.
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022/hp Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~51 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 130/2022 SH. RAJENDRA SHARMA ..... Petitioner Through:
versus SH. SHUBHAM JAIN ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA ORDER % 28.11.2022 Learned counsel for the petitioner states that he has present the petition on merits he has only seeking limited have explanation of take for vacate the premises he therefore request that matter may be taken on early date for the test limited prupse only. The statement of learned counsel for the petitioner is taken on record.
List the matter on .................
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~30 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 241/2022 NEEDHI MAJITHIA ..... Petitioner Through:
versus SAMIR KISHORE MAJITHIA ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA ORDER % 28.11.2022 The petitioner who is present in person states that the payment after the last hearing have been made by the respondent into the bank account the particulars whereof has been furnished by her the respondent is directed to continue make future payments payable by him in the said account only.
The petitioner however, states that surviving grievance with respect to pressed payment with which made bank account which market on ...........
Thepetitoner shall computation of the .....outstanding the respondent while its reply would stae computation the respondent is present in ..... 14th October 2022 he shall be present on the next date of hearing as well.
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~52 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 150/2022 RAM BIRCH ..... Petitioner Through:
versus BASANTI DEVI ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA ORDER % 28.11.2022 The trial court record may be summoned and placed on record . Learned counsel for the respondent states that he has held his reply on record.
Learned counsel for the petitioner does not wish to place any however, document on record.
List the matter for disposal ...... Interim order to continue. On the next date of hearing the issue of user charges shall determine at the first instance.
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~44 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 562/2019 CM APPL. 42667/2019, CM APPL.20303/2022, CM APPL 39158/2022 MUKESH KUMAR MITTAL ..... Petitioner Through:
versus VIMLESH GUPTA ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA ORDER % 28.11.2022 Learned counsel for the respondent-landlord states that the petitioner- tenant was last represented in the present proceedings on 4th March 2020, he states thereafter the matter has been listed on at least 4 occasions in 2022, however, none has appeared on behalf of the petitioner tenant.
The present petition is accordingly, dismissed for non-prosecution. Interim orders, if any, stands vacated. The interim application, if any, stands disposed of.
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022/hp Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~14 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 171/2018 RAGHUBIR SINGH ARORA ..... Petitioner Through:
versus U P SINGH & ANR ..... Respondents Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA ORDER % 28.11.2022 Learned counsel for the petitioner states that the convenience she has not been executed of the petitioner none appears for the respondent the matter was listed today for report compliance the respondent will given last and final opportunity to ensure compliance of the orders dated 4th July 2022.
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~15 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 172/2018 AJAY KUMAR ..... Petitioner Through:
versus U P SINGH & ANR ..... Respondents Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA ORDER % 28.11.2022 Learned counsel for the respondent states that she has filed her compliance affidavit however the copy of the said affidavit is neither been provided to the petitioner nor if the same have on the record of this Court. The respondent is directed to ..... the said reply forthwith on record and the petitioner may file its rejoinder if any to the aforesaid affidavit.
List on 5th January, 2023.
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~13 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 677/2017 OM PRAKASH ..... Petitioner Through:
versus SUNIL KUMAR SINGH AND ORS ..... Respondents Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA ORDER % 28.11.2022 Learned counsel for the respondent states that none has appeared on behalf of the petitioner since 13th August 2018 and the matter has been listed on several dates thereafter, learned counsel for the respondent states that status report was duly filed on 8th December, and the relevant portion of the said report is at paragraph 8 which reads as under:.......
He states that after filing of the said status report is present as itself from present proceedings. In view of the aforesaid the petition is dismissed for non-prosecution.
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~102 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 178/2022 & CM APPL. 29434/2022 ANKITA GABA ..... Petitioner Through:
versus VJAY KUMAR DEV & ANR. ..... Respondents Through: Mr. Varsha Sharma, Advocate for Jawahar Raja, ASC©, GNCTD CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA ORDER % 28.11.2022 This Court on 23 February 2022 and thereafter 14th October 2022 rd has recorded that the selection committee constituted..... selection of members ..is recommendation within 90 days. The Court on 14th October 2022 observed as under:
Copy para 3,4 5 and7 Today however, the learned counsel for the petitioner states that though the meeting was held by the selection committee on 7th November 2022 the selection process still not completed.
She states that order of this Court dated 14th October 2022 was duly communicated by the respondent to the selection committee however, the said communication has not been placed on record.
She states that the selection committee is expected to hold its meeting in the first week of December and the selection process will be completed on Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 the said date. Though the conduct of the respondents is highly unsatisfactory in responding to these court proceedings, however, one more opportunity is granted to comply with the orders of this Court dated 23rd February 2022 and 14th Octobe4r 2022. It is also unfortunate that there is no status report filed by the respondent to uprise the Court without steps taken by them 14th September 2022 and till date.
Learned counsel for the petitioner states that the secretary power Department has oversight over the selection committee and it is therefore reasonably expected that the respondents shall ensure that the selection process is completed by the selection committee expeditiously before next date. If this process cannot be .... This court will have no option just to call the secretary power Department. Status report will be filed by the respondent at least 2 weeks in advance.
List on 13th January, 2023.
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022/hp Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~12 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 658/2017 NISHA ..... Petitioner Through:
versus ATIQ AHMED ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA ORDER % 28.11.2022 A perusal of the record shows that none has appeared on behalf of the petitioner since 4th October, 2018. The matter was thereafter listed thrice, however, non has appeared on behalf of the petitioner.
Learned counsel appearing for respondent no.1 states that he has already filed his affidavit. He has filed an affidavit wherein para 3 and 4 it has been categorically stated that no demolition or sealing action has been taken against the property no. F-111Gali. No. 5 East Vinod Nagar, Delhi. He states that there is stay order only with respect to property bearing No. F-111 and the said property now been demolished through present petition is misconceived. In view of the aforesaid affidavit the present petition disposed of.
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022/hp Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~10 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 980/2016 ASHOK KUMAR & ORS ..... Petitioners Through:
versus S C L DASS & ORS ..... Respondents Through: Mrs. Avnish Ahlawat, Standing Counsel for GNCTD with Mr. Naresh Kumar Singh, Ms. Palak, Ms. Laavanya Kaushik and Ms. Aliza Alam, Advs.
Mr. S.N. Gupta, Advocate for intervener in R-4 and 5.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA ORDER % 28.11.2022 The affidavit of respondents and the reply affidavit on behalf of the petitioner is on record the parties stated that the pleadings now stand complete. The petitioner states that his rejoinder affidavit may be treated as written submission in addition. Written submission is already on record.
List the matter for disposal on 5th January, 2023 at 2:30 PM.
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022/hp Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~9 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 197/2016 BALDEV RAJ ..... Petitioner Through:
versus INSP ANAND LAKRA & ANR ..... Respondents Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA ORDER % 28.11.2022 Learned counsel for the respondent No. 1 and 2 states that the status report dated 11th March 2020 was filed with the registry by SHO Pandav Nagar and it has been reported that there was no encroachment and expand vehicle lying on the above said road if both or deciding police station.
Learned counsel for the petitioner states that the status report has not been served on him. In fact the said status report is not available in the fileof the record. The copy of the said has been handed over by the counsel for the petitioner. The relevant para of the ..................copy from page 2 dictated by page.
Learned counsel for the petitioner states that he has instructed from the petitioner even this the staus of the report dues to pay... encroached by impugned vehicles police station.
Learned counsel for the respondent states that steps will be taken immediately the impounded vehicles if any and the SHO shall regularly Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 ensure that no vehicle are kept on the road.
List for compliance for 8 weeks. The learned counsel for the respondent is directed to file a fresh status report before the next date of hearing and in the said status report he shall specifically mentioned which is now from where impounded vehicles are now being kept at the Police Station Pandav Nagar so as to ensure that there is no further encroachment on the roads.
List for compliance on 28th February,2023.
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022/hp Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~6 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 92/2021 AVEDH NIRMAN AND POLLUTION CONTROL SANSTHA REGD. ..... Petitioner Through: Mr. Vinay Kumar and Mr. Manan Aggarwal, Advocate.
versus SH. GYANESH BHARTI & ANR. ..... Respondents Through: Ms. Meghna Sankhla and Ms. Arpan Semwal, Advocates for R-2. Ms. Anunaya Mehta and Mr. Vinayak Thakur, Advocates for R-3. Mr. Ajjay Aroraa Standing Counsel with Mr. Kapil Dutta and Mr. Anuj Bhargava, Advocates for MCD.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA ORDER % 28.11.2022 Fresh status report dated 24th November, 2022 has been placed on record by Respondent MCD which read as follows: para 4 to 7 He states that the matter may be taken up after two weeks for reporting compliance.
Learned Counsel for the petitioner states that status report is only with respect to one property where as his grievance in the petition is with respect to six properties.
Learned counsel for the respondent-MCD states that the said respondent has already placed on record its short reply dated 27th February Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 2021 explaining that the properties mentioned in the writ petition could not be traced.
Learned Counsel for the petitioner may file rejoinder to the said affidavit and learned counsel for the respondent MCD also relies upon judgment 4th December 2021 and in para 5 and 6 of the said affidavit to state that respondent has duly explained its stand with respect to the properties mentioned in the petition.
The petitioner is directed to filed his rejoinder to the said two affidavits and respondent to the stand of the MCD.
Mr. Mehta who appears for the owner of the property has said a copy of the status report dated 24th November 2022 filed by the MCD. The same has been provided by him during the course of hearing.
List for direction on 2nd February, 2023.
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022/hp Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 11235/2021 DR. RAJINDER BHAN ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY & ANR. ..... Respondents Through: Mr.Ashim Vachher. St. Counsel for DDA with Mr.Kunal Lakra, Adv for R-1.
Mr. Sameer and Mr.Abhinav Mishra, Advocates for R-3.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA ORDER % 28.11.2022 Issue notice. Respondent no. 3 is directed to file an affidavit specifically with respect to confirming the receipt of the amounts stated to have been paid by the petitioner. In the affidavit the Respondent no. 3 shall also place on record a confirmation from its statutory auditor with respect to the treatment that has been given to the receipt of the amounts from the petitioner in books of account of petitioner as on date.
The ledger account of the petitioner maintained by the society shall be filed alongwith said affidavit.
Learned Counsel for the respondent no.1 states that he shall file a short affidavit within 4 weeks, rejoinder, if any, before the next date of hearing.Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08
List on 27th April, 2023.
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022/hp Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~101 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 392/2021 PANKAJ JAIN ..... Petitioner Through:
versus PARUL JAIN ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA ORDER % 28.11.2022 The matter has been listed today in pursuance to an office note dated 21st November, 2022. This Court vide its order dated 28th March 2022 while disposing of the present petition had directed the Family Court Dwarka to take steps to expeditiously disposed of the guardianship petition titled as Pankaj Jani Vs. Parul Jain.
The letter dated 21st November, 2022 has been received from the Prinicipal Judge Family Court Dwarka by the Registry of this Court forwarding the request sent the office note steps the letter continues a further period of 8 months from the original time fixed by this Court.
Learned counsel for the petitioner who is present in the Court to do said that the original time fixed by this Court expires today. He states that the petitioner who is PW1 has been cross-examined on 16 dates in 25 sessions by the respondent and he still remains under cross-examination.
The learned Counsel for the Petitioner pleads that the manner in Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 which evidence is being conducted by the respondent the direction initially issued by this Court has become ineffective.
He therefore prays that the request for extension of time may be granted, however, the Court may be requested to control the cross- examination so as to ensure that the petitioner's evidence is closed expeditiously. He states that considering the facts respondent's evidence still to be lead thereafter time is required for final arguments. The petitioner's evidence must be closed expeditiously.
I have perused the letter receipt for extension of time and it reflects that the Court itself is mindful of the fact that the cross-examination of the PW-1 has been extended unusually. This Court is confident that the Family Court still keeping in view the grievance of the petitioner and take all steps possible to conclude the matter including the final arguments within the extended period of time.
List on 31st August, 2023 for report of compliance-direction passed by this Court.
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022/hp Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 811/2015 NANAK CHAND ..... Petitioner Through:
versus ARUN GOEL VICE CHAIRMAN DDA & ORS ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 905/2022 ANUBHA SHARMA ..... Petitioner Through:
versus RISHI SAHGAL ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 1215/2022 SKT SHERMAN ..... Petitioner Through:
versus OFFICE OF REGISTRAR OF COOPERATIVE SOCIETIES GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 265/2022 SMT MADHU JAIN ..... Petitioner Through:
versus SMT SHASHI RANI ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 1053/2019 MD HIRA & ANR ..... Petitioner Through:
versus TARUN KAPOOR (VC DDA) & ORS ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 92/2021 AVEDH NIRMAN AND POLLUTION CONTROL SANSTHA REGD.
..... Petitioner Through:
versus SH. GYANESH BHARTI & ANR. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 11235/2021 DR. RAJINDER BHAN ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY & ANR. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 6425/2022 NARESH KUMAR & ANR. ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY & ANR. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 197/2016 BALDEV RAJ ..... Petitioner Through:
versus INSP ANAND LAKRA & ANR ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 609/2017 BANK OF MAHARASHTRA ..... Petitioner Through:
versus ARVIND SINGH & ANR ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 658/2017 NISHA ..... Petitioner Through:
versus ATIQ AHMED ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 677/2017 OM PRAKASH ..... Petitioner Through:
versus SUNIL KUMAR SINGH AND ORS ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 171/2018 RAGHUBIR SINGH ARORA ..... Petitioner Through:
versus U P SINGH & ANR ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 172/2018 AJAY KUMAR ..... Petitioner Through:
versus U P SINGH & ANR ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 617/2018 LALIT KUMAR & ORS ..... Petitioner Through:
versus DR G NARENDRA KUMAR ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 800/2018 MUKESH JAIN & ORS ..... Petitioner Through:
versus VIRENDRA KUMAR & ORS ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 873/2018 GEETA GUPTA ..... Petitioner Through:
versus RAMESH CHAND TYAGI & ORS ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 195/2019 RAJ SINGH ..... Petitioner Through:
versus LAND ACQUISTION COLLECTOR ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 443/2019 AJAY SAXENA ..... Petitioner Through:
versus KUMAR RAJESH CHANDRA IPS, DIRECTOR GENERAL SSB & ORS ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 984/2019 BHARAT BHUSHAN ..... Petitioner Through:
versus VARSHA JOSHI ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 994/2019 OMPRAKASH ..... Petitioner Through:
versus RAKESH SHARMA & ORS ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 384/2020 RAMAN MOTOR DRIVING TRAINING SCHOOL ..... Petitioner Through:
versus MANISHA SAXENA ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 72/2021 PRAKASH CHAND MEENA ..... Petitioner Through:
versus VINEET PANDEY DIRECTOR GENERAL POSTS & ORS. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 86/2021 KULDEEP KUMAR & ANR. ..... Petitioner Through:
versus PRADEEP KUMAR BISOI, SECRETARY DEPARTMENT OF POSTS GOVERNMENT OF INDIA & ANR. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 5/2022 POOJA KUMAR ..... Petitioner Through:
versus MOHIT KUMAR ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 25/2022 NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED ..... Petitioner Through:
versus MR. DEEPAK KANT GUPTA MANAGING DIRECTOR M S WOODHILL INFRASTRUCTURE PRIVATE LIMITED ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 95/2022 RASHMI TRIKHA & ORS. ..... Petitioner Through:
versus MANISH KUMAR GUPTA VC DDA & ORS. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 163/2022 KOMAL SHARMA ..... Petitioner Through:
versus VIKAS KUMAR SUROLIA ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 241/2022 NEEDHI MAJITHIA ..... Petitioner Through:
versus SAMIR KISHORE MAJITHIA ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 675/2022 SAHER ALI ..... Petitioner Through:
versus SH. MANISH KUMAR GUPTA AND ORS ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 677/2022 POONAM ..... Petitioner Through:
versus SURAJ PAL ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 679/2022 SHYAM KISHAN SARAF (HUF) ..... Petitioner Through:
versus M/S. INDIRAPURAM HABITAT CENTRE PRIVATE LIMITED & ORS.
..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 698/2022 ASHISH GOEL ..... Petitioner Through:
versus MANISH KUMAR GUPTA & ORS. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 793/2022 RUCHI JAIN ..... Petitioner Through:
versus ANUJ KUMAR JAIN ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 1023/2022 L AND T FINANCE LIMITED ..... Petitioner Through:
versus RAM KISHOR ARORA & ORS. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 1062/2022 VINITA SINGH & ORS. ..... Petitioner Through:
versus ASHOK KUMAR & ORS.
..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 1080/2022 PRAVEEN KUMAR UPADHYAY AND ORS ..... Petitioner Through:
versus AJAY KUMAR BHALLA AND ORS ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 416/2016 KAMLESH KHANNA ..... Petitioner Through:
versus GEETA SARDANA ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 108/2017 GAYATRI ..... Petitioner Through:
versus SHAHID ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 523/2018 DAULAT RAM ..... Petitioner Through:
versus HAFIZ TANZEEN AHMED & ORS ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 30/2019 DURGA DEVI JAIN ..... Petitioner Through:
versus DR HARISH CHANDER BANGA ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 371/2019 KANWAL SINGH & ORS ..... Petitioner Through:
versus SATWANT SINGH LAMBA & ORS ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 562/2019 MUKESH KUMAR MITTAL ..... Petitioner Through:
versus VIMLESH GUPTA ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 592/2019 VIJAY SINGH ..... Petitioner Through:
versus SHER SINGH ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 702/2019 KUNTAL GUPTA (NOW DECEASED) THR LRS ..... Petitioner Through:
versus PUSHPA KAUL ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 54/2020 MOHD YAQUB ..... Petitioner Through:
versus MOHD WASIM ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 151/2020 SUMAN LATA ..... Petitioner Through:
versus SANDHYA GUPTA ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 36/2022 RAM CHARAN AGGARWAL (DECEASED) THROUGH LEGAL HEIR ..... Petitioner Through:
versus PREM LATA & ANR.
..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 121/2022 AMIT BHARDWAJ ..... Petitioner Through:
versus MUKESH KUMAR ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 130/2022 SH. RAJENDRA SHARMA ..... Petitioner Through:
versus SH. SHUBHAM JAIN ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 150/2022 RAM BIRCH ..... Petitioner Through:
versus BASANTI DEVI ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 192/2022 SH. S. BALWINDER PAL SINGH CHADHA ..... Petitioner Through:
versus SH. BAWA MOHINDRA ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 257/2022 BHASKAR REFRACTORIES AND STONEWARE PIPES PVT. LTD.
..... Petitioner Through:
versus ISHWAR INDUSTRIES LTD. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 3001/2016 SUDHIR KUMAR DHINGRA ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 4227/2016 MD. SAHER ALI & ORS. ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY & ORS. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 10166/2017 B S DAHIYA AND ORS ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY AND ORS ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 10229/2017 PRESIDENCY EDUCATIONAL SOCIETY ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY AND ORS ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 5209/2019 M/S AHLUWALIA CONTRACTS (INDIA) LTD. ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 6576/2019 GAURAV RAMPAL AND ORS. ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 6508/2020 MD. ATAUR REHAMAN ..... Petitioner Through:
versus DDA & ANR.
..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 8472/2021 SATISH KUMAR ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY AND ANR ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 11441/2021 PRATAP SINGH PARMAR ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY & ORS. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 2154/2022 MRS. KUSUM LATA THROUGH MR. SUNIL KUMAR ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 5550/2022 BALDEV SINGH BARWALA & ORS. ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY & ORS. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 9628/2022 MANOJ GUPTA AND ORS ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY AND ORS ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 11902/2022 PULKIT GARG ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY & ANR. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 13562/2022 RAHEJA DEVELOPERS LIMITED ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY & ANR. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 15152/2022 VEERWATI & ORS.
..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY & ORS. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 6180/2011 SEVEN SEAS HOSPITALITY PVT. LTD ..... Petitioner Through:
versus D.D.A. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 2111/2019 PRAVEEN SEHRAWAT ..... Petitioner Through:
versus THE VICE CHAIRMAN DELHI DEVELOPMENT AUTHORITY AND ORS.
..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 15337/2006 ASHA RAM YADAV & ANR ..... Petitioner Through:
versus D.D.A. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 4260/2008 INDER SINGH ..... Petitioner Through:
versus D.D.A. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 4258/2017 DDA STAFF RESIDENTS WELFARE ASSOCIATION (REGD.) ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 768/2018 INDRA PASRICHA ..... Petitioner Through:
versus DEEPIKA CHAUHAN & ORS ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 3000/2012 RAMAN CHOPRA AND ANR ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY AND ORS ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 677/2014 INDRANI ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 688/2014 SURINDER SINGH ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 10276/2016 MOTI LAL WALI ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 2859/2017 VIJAY KUMAR JAIN AND ANR ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY AND ORS ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 3906/2018 INDOCON MICRO ENGINEERS LTD & ANR ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY & ORS ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 1395/2006 RESIDENTS WELFARE ASSOCIATION ..... Petitioner Through:
versus K.P.BHANGALIA & ORS. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 582/2019 HARINDER KUMAR ..... Petitioner Through:
versus GIRISH PESHORIA ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 663/2017 DEEPAK KAUR ..... Petitioner Through:
versus HARI SIMRAN SINGH & ORS ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 705/2018 NAMITA JAIN ..... Petitioner Through:
versus SAURABH JAIN ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 802/2021 RENAISSANCE BUILDCON COMPANY PVT. LTD. & ORS. ..... Petitioner Through:
versus TARJINDER KUMAR BANSAL & ORS. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 1245/2022 JOINT INVESTMENTS PVT. LTD & ORS. ..... Petitioner Through:
versus ANIL PRASAD NANDA & ORS. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 1296/2022 SYED MOHD. NOORULLAH ..... Petitioner Through:
versus MOHD ADIL ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 1297/2022 CITICROP FINANCE INDIA LTD ..... Petitioner Through:
versus PRIME TELESYSTEMS LTD AND ORS ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 1298/2022 AJAY KUMAR & ANR.
..... Petitioner Through:
versus INSPECTOR SIKANDAR ROY & ORS. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 1299/2022 NIPUN VERMA ..... Petitioner Through:
versus LT. GEN. RAJEEV CHAUDHRY AND ORS. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 1300/2022 DALEEP BHATIA & ANR. ..... Petitioner Through:
versus VINAY KUMAR JINDAL AND ANR ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 53/2020 SUNITA TANDON ..... Petitioner Through:
versus HARISH KUMAR SETHI & ORS ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 185/2020 SMT. REENA BAJAJ ..... Petitioner Through:
versus SMT. SHAMA TREHAN ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 267/2022 DEVENDER ..... Petitioner Through:
versus PHULLO-NOW DECEASED & ORS. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 268/2022 KISHNI DEVI DECEASED THR HER LEGAL HEIRS ..... Petitioner Through:
versus SATPAL SACHDEVA (DECEASED) THR LR AND ANR ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 12400/2021 INDIAN STATISTICAL INSTITUTE COOPERATIVE GROUP HOUSING SOCIETY LTD ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY & ANR. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 6076/2022 DEEPAK OIL MILLS & ANR. ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY & ANR. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 16316/2022 VIKAS KHANNA ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 16320/2022 KAVAL KRISHAN MALHOTRA ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~101 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 392/2021 PANKAJ JAIN ..... Petitioner Through:
versus PARUL JAIN ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 178/2022 ANKITA GABA ..... Petitioner Through:
versus VJAY KUMAR DEV & ANR. ..... Respondent Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 28.11.2022
MANMEET PRITAM SINGH ARORA, J NOVEMBER 28, 2022 Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08
94.Present application has been filed by the parties under order 23 Rule 3 CPC for recording of the compromise reach ....the parties and pray for disposal of the petition. The application is signed by the parties and their respective counsel. It is stated that during the pendency of the party proceedings parties amicably has compromise and dated 17th November 2022 and as per the settlement the petitioner tenant agreed to hand over the effective and peaceful possession of the compromises to the respondent landlord, subject to the respondent landlord making her payment of Rs.
20701.
The counsel for the parties state that the agreed payment has been received by the petitioner tenant and the possession of the compromises have been simultaneously received by the respondent landlord. They state that in view of the aforesaid implementation of the compromise service in the present petition and same be disposed of as compromise. Accordingly, in view of the aforesaid settlement and due implementation the present petition is disposed of as compromise and the petitioner is thus the present petition.
Learned counsel for the respondent landlord states that the execution proceedings are listed before the executing court on 1st Decmeber 2022 and he shall duly authorize the court with respect to present compromise and disposal of the petition and withdraw the said execution petition.
Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.12.2022 16:52:08