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State of Uttar Pradesh - Section

Section 46 in The Greater Noida Industrial Development Area Building Regulations, 1992

46. Ledge or Tand.

- A ledge or tand in habitable room shall not cover more than 25 per cent of the carpet area of the room in which it is constructed and it shall be provided at minimum height of 2.3 mtrs. The projection shall not be wider than 1.0 mtr.