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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(a) in Prevention Of Collision On National Waterways Regulations, 2002

(a)A mechanically propelled vessel when towing or pushing shall exhibit:
(i)Two mast headlights forward in a vertical line when the length of the tow exceeds 200 metres; Three such light in a vertical line. These lights will be in lieu of light prescribed in Regulation 23(a) (i). The light shall be placed not less than 1 metre apart and the lowest light placed at a height not less than 2 metres above the hull.
(ii)Side lights.
(iii)A tern light.
(iv)A towing light in a vertical line above the stem light.