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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Odisha - Subsection

Section 72(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)certificate in respect of each of the following is obtained from competent person in the Form as mentioned below, namely :-
(i)In case of initial and periodical test and examination under rule 54 and rule 69 for-