Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Article 171] [Constitution] Constitution Subarticle Article 171(2) in Constitution of India (2)Until Parliament by law otherwise provides, the composition of the Legislative Council of a State shall be as provided in clause (3).
