Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] Andaman and Nicobar Islands - Subsection Section 28(3) in The Andaman and Nicobar Islands Excise Regulation, 2012 (3)There shall be levied and collected the import, export or transport duties assessed in such manner as may be prescribed.
