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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(ii) in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(ii)the vesting of all or part of a tramway system vested in any person pursuant to an agreement entered into by the State Government under section 5 (1).