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State of Jharkhand - Section

Section 78 in The Bihar Primary and Middle Education Rules, 1961

78. Items over which expenditure may be incurred.

- Expenditure may be incurred from the District Education Fund, subject to availability of funds, on the construction of and additions, alterations and improvements to primary and middle school buildings.Notes. - (i) Expenditure on the purchase of buildings with the prior approval of the Director may be treated as expenditure on the construction of buildings,
(ii)Except with the prior approval of the Director, any expenditure incurred previously on school buildings, shall not be taken into consideration in making any grant.