Himachal Pradesh High Court
Arun Kumar vs . Lac And Ors. on 9 August, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Arun Kumar Vs. LAC and ors.
Arb. C. No. 596 of 2023 .
09.08.2023 Present: Mr. Anirudh Sharma, Advocate, for the petitioner.
Mr. Pushpender Jaswal, Additional Advocate General with Mr. Rahul Thakur, Deputy Advocate General, for respondent No.1.
of Ms. Shreya Chauhan, Advocate, for respondent No. 2.
Notice rt confined to respondents No. 1 and 2.
Mr. Rahul Thakur, learned Deputy Advocate General and Ms. Shreya Chauhan, learned counsel, appear and waive service of notice on behalf of respondents No. 1 and 2, respectively and seek time to file reply. Be filed within two weeks.
List on 23.08.2023.
( Satyen Vaidya ) Judge 9th August, 2023 (sushma) ::: Downloaded on - 09/08/2023 20:57:18 :::CIS