Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 17 in West Bengal Tea Plantation Employees' Welfare Fund Act, 2015

17. Interest on unpaid loans after stipulated time.

- If the employer fails to repay the loan amount together with interest within the - stipulated time, he shall be liable to pay the penal interest at such rate as may be prescribed.