Telangana High Court
M/S Sri Krishna Exim Llp. vs Directorate Of Enforcement on 21 October, 2021
Author: Abhinand Kumar Shavili
Bench: Abhinand Kumar Shavili
THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
WRIT PETITION No. 25870 of 2021
ORDER:
Counsel for the petitioners seeks permission to withdraw the writ petition with a liberty to file a writ petition afresh.
Permission is accorded and the writ petition is accordingly dismissed as withdrawn giving liberty to the petitioners to file a writ petition afresh. No order as to costs.
Pending miscellaneous petitions, if any, shall stand closed.
______________________________ ABHINAND KUMAR SHAVILI, J 21-10-2021 vv