Customs, Excise and Gold Tribunal - Bangalore
M/S. Indian Rare Earths vs Commissioner Of Customs & Central ... on 16 February, 2001
ORDER
Shri G.A. Brahma Deva, M (J)
1. When the matter was called it was submitted by Shri. Nanda Kumar, Advocate that they are withdrawing the appeal. Accordingly, this appeal is dismissed.
(Pronounced & dictated in the open Court)