Himachal Pradesh High Court
Rajneesh Paul vs . State Of H.P. & Anr. on 14 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Rajneesh Paul vs. State of H.P. & Anr.
Ex. Petition No. 41 of 2022 in CWP(T) No. 10298 of 2008 .
14.07.2022 Present: Mr. Devender K. Sharma, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer for the respondents-State.
Mr. Rajinder Dogra, learned Senior Additional Advocate General prays for and is granted two weeks' time to file compliance affidavit. List on 28th July, 2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 14th July, 2022 (himani/raman) ::: Downloaded on - 14/07/2022 20:07:10 :::CIS