Section 42(1)(a) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Madhya Pradesh - Subsection

Section 42(1)(a) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(a)that any street laid out or altered by the Board has been duly levelled, paved, metalled flagged, channelled, sewered and drained in the manner provided in the programme; and

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State of Madhya Pradesh - Subsection

Section 42(1)(a) in The M.P. Griha Nirman Mandal Adhiniyam, 1972