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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2) in M.P. Contractual Appointment to Civil Post Rules, 2017

(2)In the case of retired Government servant, contract appointment may be given up to the age of 65 years where age of superannuation is 60 years and where the age of superannuation is 65 years, it may be given up to the age of 70 years.