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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(4) in The Rajiv Gandhi National University of Law, Punjab Act, 2006

(4)Each member of the Academic Council, including the Chairman of the Academic Council, have right to one vote and if there be an equality of votes on any question to be determined by the Academic Council, the Chairman of the Academic Council, or as the case may be, the member presiding over the meetings, shall in addition, have a right of casting vote.