Section 22 in The West Bengal Primary Education Act, 1973
22. Committees.
- Within such time as may be prescribed after the Board is established, the Board shall constitute the following Committees, namely :-(a)the Curriculum Committee;(b)the Evaluation Committee;(c)the Development Committee;(d)the Finance Committee;(e)[ the Recognition Committee;] [Clauses (e) and (f) inserted by W.B. Act 6 of 2002.](f)[ the Examination Committee.] [Clauses (e) and (f) inserted by W.B. Act 6 of 2002.]
