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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 17(1) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(1)The amount of subscription shall be fixed by the subscriber himself, subject to the following conditions, namely:-
(a)it shall be expressed in whole rupees;
(b)it may be any sum, so expressed not less than ten per cent of the emolument and not more than his emoluments.