Supreme Court - Daily Orders
The State, Central Bureau Of ... vs A Satish Kumar on 25 September, 2023
Bench: C.T. Ravikumar, Sanjay Kumar
ITEM NO.53 COURT NO.16 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No.10737/2023
(Arising out of impugned final judgment and order dated 13-04-2023
in WP No. 26990/2021 passed by the High Court of Andhra Pradesh at
Amravati)
THE STATE, CENTRAL BUREAU OF INVESTIGATION Petitioner(s)
VERSUS
A SATISH KUMAR & ORS. Respondent(s)
(IA No. 160944/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 25-09-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. K.M. Nataraj, Ld. ASG
Mr. Sanjay Kumar Tyagi, Adv.
Mr. Vatsal Joshi, Adv.
Mr. S.S. Rebello, Adv.
Mr. Shantnu Sharma, Adv.
Mr. Arvind Kumar Sharma, AOR
For Respondent(s) Ms. Mary Mitzy, Adv.
Mr. B. Ravikiran Singh, Adv.
Mr. Alfred Aaron Joseph, Adv.
Mr. Oleander D. Singh, Adv.
Mr. Ashutosh Jha, AOR
Mr. Mahfooz Ahsan Nazki, AOR
Mr. Polanki Gowtham, Adv.
Ms. Rajeswari Mukherjee, Adv.
Mr. Kv Girish Chowdary, Adv.
Mr. Meeran Maqbool, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for the caveator/respondent(s) seeking adjournment, the matter stands adjourned for three weeks.
Signature Not Verified Digitally signed by Vijay Kumar Date: 2023.09.26 10:21:24 ISTReason: List on 20.10.2023.
(VIJAY KUMAR) (MATHEW ABRAHAM)
COURT MASTER (SH) COURT MASTER (NSH)