Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act] State of Andhra Pradesh - Subsection Section 12(1)(j) in Sri Venkatesware Institute of Medical Science University Act, 1995 (j)to introduce courses of study at the Institute and take decisions on the recommendations of the Academic Senate ;