Kerala High Court
Vinayak Komban vs Jayakrishnan on 1 August, 2014
Author: V.Chitambaresh
Bench: V.Chitambaresh
IN THE HIGH COURT OF KERALAAT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
FRIDAY, THE 1ST DAY OF AUGUST 2014/10TH SRAVANA, 1936
OP(C).No. 1300 of 2014 (O)
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IA NO. 39/2009 IN AA NO. 27/2009 OF LAND REFORMS
APPELLATE AUTHORITY,THRISSUR
PETITIONER(S):
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VINAYAK KOMBAN, S/O. RAM MOHAN
KUNNUKAD, THENKURUSSI
ALATHUR TALUK, PALAKKAD DISTRICT - 678 671.
BY ADVS.SRI.T.KRISHNAN UNNI (SR.)
SRI.SAJU.S.A
SMT.P.A.SHEEJA
SRI.K.C.KIRAN
SRI.M.DEVESH
RESPONDENT(S):
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1. JAYAKRISHNAN, S/O. BALAKRISHNAN
NAVULAMTHODU HOUSE, MEENKARA P.O.
MUTHALAMADA, CHITTUR TALUK
PALAKKAD DISTRICT PIN 678 507.
2. JAYAMOHAN, S/O. BALAKRISHNAN
KUNNUKAD, THENKURISSI
PALAKKAD DISTRICT PIN 678 671.
3. MRITHULAVALLI, W/O. P. VELAYUDHAN
THOTTINGAL HOUSE, WEST YAKKARA
PALAKKAD DISTRICT PIN 678 671.
4. PRIYADHARSINI, W/O. SIVARAMAN
KULANGARAKALAM HOUSE, THENKURISSI P.O.
PALAKKAD DISTRICT PIN 678 671.
5. KRISHNAKUMARI, W/O. VELAYUDHANKUTTY
KAAPPIL HO USE, KAYARAMKULAM, MUNDOOR P.O.
PALAKKAD DISTRICT PIN 678 582.
6. KUTHIRAVATTATHU SWAROOPAM MANAGING BODY
REPRESENTED BY K.C. MURALEEDHARAN THAMPAN
PULAPATTA, PALAKKAD DISTRICT PIN 678 632.
7. STATEOF KERALA REPRESENTED BY ITS
CHIEF SECRETARY,THIRUVANANTHAPURAM 695 001.
R-R1-R5 BY ADV. SRI.R.HARISHANKAR
R7 BY GOVERNMENT PLEADER SRI. GIKKU JACOB
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 01-08-2014, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
V. CHITAMBARESH, J
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OP(C) NO. 1300 OF 2014
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Dated this the 1st day of August, 2014
JUDGMENT
The grounds urged by the petitioner in this Original Petition have been incorporated in CRP(LR) No. 480/2014.
Hence this Original Petition is dismissed as infructuous without prejudice to the contentions of the petitioner.
V. CHITAMBARESH JUDGE ncd