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[Cites 0, Cited by 0] [Section 32A(1)] [Section 32A] [Entire Act]

State of Rajasthan - Subsection

Section 32A(1)(i) in The Rajasthan Subordinate Accounts Service Rules, 1963

(i)he has worked on the post or higher post under the same Appointing Authority or would have so worked but for his deputation or training;