Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(2) in The Tamil Nadu Bhoodan Yagna Act, 1958 (2)The appointment of the Chairman and the other members of the State Board shall be published in the [Fort St. George Gazette] [Now Tamil Nadu Government Gazette.].
