Section 5(1)(c) in Tamil Nadu Stamp (Constitution of Valuation Committee For Estimation, Publication And Revision of Market Value Guidelines of Properties) Rules, 2010

[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

(c)Properties other than lands, house sites and buildings -

(i)The nature and conditions of the property;

(ii)Purpose for which property is being put to use; and

(iii)Any other special features having a bearing on the valuation of the property

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