Lok Sabha Debates
Election Of One Member From Lok Sabha To The Coffee Board. Â on 27 August, 2012
> Title: Election of One member from Lok Sabha to the Coffee Board. THE MINISTER OF STATE IN THE MINISTRY OF COMMERCE AND INDUSTRY (SHRI JYOTIRADITYA M. SCINDIA): I beg to move:
“That in pursuance of clause (b) of sub-section(2) of section 4 of the Coffee Act, 1942, read with rule 4(2) of the Coffee Rules, 1955, the members of this House do proceed to elect, in such manner as the Speaker may direct, one member from amongst themselves to serve as member of the Coffee Board for the remaining term of the Board, i.e, up to 04.11.2012 vice Shri D.V. Sadananda Gowda resigned his seat in Lok Sabha, subject to the other provisions of the said Act and rules made thereunder.” MADAM SPEAKER: The question is:
“That in pursuance of clause (b) of sub-section(2) of section 4 of the Coffee Act, 1942, read with rule 4(2) of the Coffee Rules, 1955, the members of this House do proceed to elect, in such manner as the Speaker may direct, one member from amongst themselves to serve as member of the Coffee Board for the remaining term of the Board, i.e, up to 04.11.2012 vice Shri D.V. Sadananda Gowda resigned his seat in Lok Sabha, subject to the other provisions of the said Act and rules made thereunder.” The motion was adopted.
… (Interruptions)