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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(4) in Bihar Preservation and Improvement of Animals Rules, 1960

(4)A bull in respect of which a licence under sub-rule (3) has been granted shall, as provided in Section 28, be branded, free of charge, on the left quarter with the letter "L" which should not be less than "1-1/2 x 1-1/2" in size.