Section 10(2) in Telangana Rights in Land and Pattadar Pass Books Act, 1971
(2)[ The provisions of section 5 and sections 12 to 24 of the Limitation Act, 1963, (Central Act 35 of 1963) shall apply for the purposes of extension and computation of the periods prescribed in sections 3 (3), 4 (1), 5 (5), 5A and 5B of this Act.] [Inserted by Act No.9 of 1994.]
