Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Maharashtra - Subsection

Section 73(1) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(1)The State Government shall have the right to cause an inquiry to be made by such person or persons as it may direct in respect of any matter connected with the University.