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[Cites 0, Cited by 0] [Section 246] [Entire Act]

State of Punjab - Subsection

Section 246(2) in Punjab Jail Manual, 1996

(2)Every head warder shall attend such drills and parades for instruction in drilling, manoeuvring, practice in the use of arms and other matters in the nature of military training, as the Superintendent may from time to time prescribe in that behalf.