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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1) in The U.P. Antarim Zila Parishad (Election of Representatives of Gaon Sabhas) Rules, 1961

(1)On the expiry of the hour by which withdrawals could be made under sub-rule (4) of rule 5 and Returning Officer shall prepare a list of candidates, being duly nominated candidates who have not withdrawn their candidatures, and cause it to be affixed on the notice board kept at the place. The names in the list shall be arranged in Hindi alphabetical order.