Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Jaipur 2 vs Late Smt. Vimla Devi Jain T/H/L/H Sanjay ... on 25 November, 2022
Bench: Surya Kant, Vikram Nath
ITEM NO.10 COURT NO.11 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) ………………..Diary No(s).33123/2022
(Arising out of impugned final judgment and order dated 06-05-2022
in DBITA No.21/2021 passed by the High Court of Judicature for
Rajasthan at Jaipur)
PR. COMMISSIONER OF INCOME TAX JAIPUR 2 Petitioner(s)
VERSUS
LATE SMT. VIMLA DEVI JAIN T/H/L/H SANJAY CHHABRA Respondent(s)
(FOR ADMISSION and I.R. and IA No.160550/2022-CONDONATION OF DELAY
IN FILING)
WITH
Diary No(s).31458/2022 (XV)
(FOR ADMISSION and I.R. and IA No.160360/2022-CONDONATION OF DELAY
IN FILING and IA No.160361/2022-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s).33160/2022 (XV)
(FOR ADMISSION and I.R. and IA No.161771/2022-CONDONATION OF DELAY
IN FILING)
Diary No(s).30775/2022 (XV)
(IA No.156773/2022-CONDONATION OF DELAY IN FILING)
Diary No(s).32448/2022 (XV)
(FOR ADMISSION and I.R. and IA No.161081/2022-CONDONATION OF DELAY
IN FILING)
Date : 25-11-2022 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s) Mr. N.Venkatraman, ASG
Ms. Anamika Agrawal, Adv.
Mr. Manish Pushkarna, Adv.
Mr. Santosh Kumar, Adv.
Mr. Gibran Naushad, Adv.
Mr. Raj Bahadur Yadav, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Signature Not VerifiedIssue notice.
Digitally signed by satish kumar yadav Date: 2022.11.25Tag with SLP(C)No.419 of 2022 and connected matters. 18:19:35 IST Reason:
(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)