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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax Jaipur 2 vs Late Smt. Vimla Devi Jain T/H/L/H Sanjay ... on 25 November, 2022

Bench: Surya Kant, Vikram Nath

     ITEM NO.10                            COURT NO.11            SECTION XV

                    S U P R E M E C O U R T O F I N D I A
                            RECORD OF PROCEEDINGS
     SPECIAL LEAVE PETITION (CIVIL) ………………..Diary No(s).33123/2022

     (Arising out of impugned final judgment and order dated 06-05-2022
     in DBITA No.21/2021 passed by the High Court of Judicature for
     Rajasthan at Jaipur)

     PR. COMMISSIONER OF INCOME TAX JAIPUR 2                      Petitioner(s)
                                     VERSUS
     LATE SMT. VIMLA DEVI JAIN T/H/L/H SANJAY CHHABRA             Respondent(s)

     (FOR ADMISSION and I.R. and IA No.160550/2022-CONDONATION OF DELAY
     IN FILING)
     WITH
     Diary No(s).31458/2022 (XV)
     (FOR ADMISSION and I.R. and IA No.160360/2022-CONDONATION OF DELAY
     IN FILING and IA No.160361/2022-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)
     Diary No(s).33160/2022 (XV)
     (FOR ADMISSION and I.R. and IA No.161771/2022-CONDONATION OF DELAY
     IN FILING)
     Diary No(s).30775/2022 (XV)
     (IA No.156773/2022-CONDONATION OF DELAY IN FILING)
     Diary No(s).32448/2022 (XV)
     (FOR ADMISSION and I.R. and IA No.161081/2022-CONDONATION OF DELAY
     IN FILING)

     Date : 25-11-2022 These petitions were called on for hearing today.
     CORAM :
              HON'BLE MR. JUSTICE SURYA KANT
              HON'BLE MR. JUSTICE VIKRAM NATH

     For Petitioner(s)            Mr. N.Venkatraman, ASG
                                  Ms. Anamika Agrawal, Adv.
                                  Mr. Manish Pushkarna, Adv.
                                  Mr. Santosh Kumar, Adv.
                                  Mr. Gibran Naushad, Adv.
                                  Mr. Raj Bahadur Yadav, AOR
     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Signature Not Verified

Issue notice.

Digitally signed by satish kumar yadav Date: 2022.11.25

Tag with SLP(C)No.419 of 2022 and connected matters. 18:19:35 IST Reason:

(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)