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State of Jharkhand - Section

Section 21 in Bihar Collection of Statistics (Work-stoppages resulting from Industrial and Labour Disputes) Rules, 1973

(21)Approximate figures for the change in the daily wage-bill due to the settlement of the disputes will suffice. Generally it will be possible to estimate the increase or decrease of the wage-bill per working day from the past wages bill of the class of workers affected by the terms of settlement on a proportionate basis.