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State of Madhya Pradesh - Section

Section 25 in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

25. Export.

- To Export Inter-State coca leaf and manufactured drugs other than prepared opium, may be permitted by the Excise Commissioner under a licence in Form N.D. 3, such licence shall not be granted except on the production of an import licence, issued by an officer duly authorised in that behalf by the Government of the importing State.