Delhi High Court - Orders
Modipon Limited Through Its Director & ... vs Punjab National Bank Through Its Zonal ... on 1 May, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11410/2019
MODIPON LIMITED THROUGH ITS DIRECTOR & ANR
.....Petitioner
Through: Mr. Abhay Chauhan, Adv.
versus
PUNJAB NATIONAL BANK THROUGH ITS ZONAL
HEAD .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 01.05.2025
1. In view of the Full Court Reference at 3:00 PM, this matter could not be taken up today.
2. List on 20.08.2025.
SUBRAMONIUM PRASAD, J HARISH VAIDYANATHAN SHANKAR, J MAY 1, 2025/akc This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/06/2025 at 10:32:55