Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Modipon Limited Through Its Director & ... vs Punjab National Bank Through Its Zonal ... on 1 May, 2025

Author: Subramonium Prasad

Bench: Subramonium Prasad

                  $~30
                  *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         W.P.(C) 11410/2019
                            MODIPON LIMITED THROUGH ITS DIRECTOR & ANR
                                                               .....Petitioner
                                         Through: Mr. Abhay Chauhan, Adv.

                                                          versus

                            PUNJAB NATIONAL BANK THROUGH ITS ZONAL
                            HEAD                          .....Respondent
                                         Through:

                            CORAM:
                            HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                            HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
                            SHANKAR
                                                          ORDER

% 01.05.2025

1. In view of the Full Court Reference at 3:00 PM, this matter could not be taken up today.

2. List on 20.08.2025.

SUBRAMONIUM PRASAD, J HARISH VAIDYANATHAN SHANKAR, J MAY 1, 2025/akc This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/06/2025 at 10:32:55