Tripura High Court
Parimal S. Debbarma & Anr vs The State Of Tripura & Ors on 14 December, 2018
Author: S. Talapatra
Bench: S. Talapatra
HIGH COURT OF TRIPURA
AGARTALA
W.P.(C) No.54 of 2015
Parimal S. Debbarma & Anr.
-----Petitioner (s)
Versus
The State of Tripura & Ors.
----Respondent(s)
For Petitioner (s) : Mr. S.K. Deb, Sr. Adv. For Respondent(s) : Mr. D. Sarma, Addl. G.A. Mr. B. N. Majumder, Adv.
HON'BLE MR. JUSTICE S. TALAPATRA Order 14.12.2018 List this matter on 21st December, 2018 for hearing. Mr. S.K. Deb, learned senior counsel appears for the petitioner and Mr. D. Sarma, learned Addl. G.A. appears for the state- respondents whereas Mr. B.N. Majumder, learned counsel appears for the TIDC-respondents.
JUDGE Sujay