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[Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 25(4)(c) in Telecom Commercial Communications Customer Preference Regulations, 2018

(c)the OAP shall take appropriate remedial action, as provided for in the Code of Practice(s), to control Unsolicted Commercial Communications so as to ensure compliance with these regulations;