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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(4)(b) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997

(b)The Government shall constitute, by notification, one or more Authorisation Committees consisting of such members as may be nominated by the Government on such terms and conditions as may be specified in the notification for the purposes of this section.]