Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 12 in The Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 12. Interim Relief pending revision of scales of pay - Payment of Interim Relief to those who are under suspension - Clarification - Issued. (Memo. No. 44113/541/PC1/1/98-1, Fin. & Plg. (FW.PC.1), dated 11-11-1998)Ref : - 1. G.O. (P) No. 117, Fin. & Plg. (FW.PC.I) Department , dated 3-7-1998.
